4. Non applicability of [* * *] [The word 'relevant' was deleted by Gujarat 1 of 1973, Section 4.] Rent Act.
- The [* * *] [The word 'relevant' was deleted by Gujarat 1 of 1973, Section 4.] Rent Act,-(a)notwithstanding anything contained therein shall not apply-(i)to any land or building belonging to or vesting in the Board under or for the purposes of this Act;(ii)as against the Board to any tenancies or other like relationship created by the Board in respect of such land or building;(b)shall apply to any land or building let out to the Board.
