Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Telangana - Section

Section 10 in Telangana State Private Universities (Establishment and Regulation) Act, 2018

10. Establishment and incorporation of the University by Legislation.

- If the Government is satisfied that the Sponsoring Body has complied with the conditions of Letter of Intent and on the specific recommendations of the Expert Committee, it shall include the name of the University in the Schedule with details of its location by way of amendment of the Schedule.