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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(e) in The Jammu and Kashmir Private Colleges (Regulation and Control) Act, 2002

(e)"educational agency" means any person or body of persons, a society or a Trust duly registered to establish, run or maintain any private college under this Act;