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State of Haryana - Section

Section 62 in Haryana Panchayati Raj Election Rules, 1994

62. Supervision of counting of votes.

- At every election where a poll is taken, votes shall be counted under the supervision and direction either of the Returning Officer (Panchayat) or Assistant Returning Officer (Panchayat) and each contesting candidate [and his counting agents] [Substituted by Legislative Supplement Part III dated 4.11.1994.] shall have a right to be present at the time of counting.