(b)An exemption under this Rule shall be subject to the following conditions:(i)A period of rest of one hour shall be given during each shift.(ii)The total hours of overtime work shall not exceed 50 in any one quarter, the total spread over being limited to 12 hours in any one day.(iii)All workers working in excess of 48 hours a week in a factory shall be paid in respect of such additional hours at the rate of twice the ordinary rate of wages in accordance with the provisions of sub-section (1) of Section 59 of the Act.(iv)The periods of work of maintenance staff shall be indicated before hand in Form No. 11.
