Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(c) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002 (c)ensure strict compliance of the safety requirements for carriage of over dimensional cargo as specified by the competent officer in each case.
