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[Cites 0, Cited by 0] [Section 179] [Entire Act]

Union of India - Subsection

Section 179(3) in The Navy (Pension) Regulations, 1964

(3)The Controller of Defence Accounts (Pensions), or the Pension Disbursing Officer concerned may, on application and on sufficient cause being shown, permit transfer of payment of a pension from one station to another in India.