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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(5)(ld) in The Wealth-Tax Act, 1957

(ld)[ "National Tax Tribunal" means the National Tax Tribunal established under section 3 of the National Tax Tribunal Act, 2005 (49 of 2005;] [ Inserted by Act 49 of 2005, Section 30 and Schedule (w.e.f. 28.12.2005).]