Chattisgarh High Court
Ashok Kumar Nag vs State Of Chhattisgarh 67 Wps/810/2019 ... on 7 February, 2019
Author: P. Sam Koshy
Bench: P. Sam Koshy
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NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
Writ Petition (S) No. 812 of 2019
1. Ashok Kumar Naag S/o Shri Shivlal Nag, Aged About 40 Years
Occupation Sahayak Shikshak Prathmik Shala Netapur, R/o Village
Chandenar Thana Dantewada, District Dantewada, Chhattisgarh.
2. Thakur Ram Dhruv S/o Shri Ramhu Dhruv, Aged About 47 Years,
Occupation Sahayak Shikshak, Prathmik Shala Metapal Serial No. 1,
R/o Village Metapal Thana Katekkalayan, District Dantewada,
Chhattisgarh.
3. Mahesh Kumar Shori S/o Shri Rattiram Shori Aged About 45 Years
Occupation Sahayak Shikshak Navin Balak Ashram Pandevar, R/o
Village Pandevar Thana Faraspal District Dantewada, Chhattisgarh.
4. Bannuram Konopi S/o Shri Dukhuram Konopi Aged About 51 Years
Occupation Sahayak Shikshak Balak Ashram Ganjenar R/o Village
Ganjenar Thana Kuaakonda Nakulnar District Dakshin Bangal
Dantewada, Chhattisgarh.
5. Shyamlal Degal S/o Shri Ramlal Degal, Aged About 42 Years
Occupation Sahayak Shikshak Prathmik Shala Jhikrampara,
Chhotetumnar R/o Village Chhotetumnar Thana Gidam District
Dakshin Bangal Dandewada, Chhattisgarh.
6. Munnalal Kashyap S/o Late Shri Manguram Aged About 45 Years
Occupation Sahayak Shikshak Panchayat, Prathmik Shala
Kandakarka R/o Village Munder Thana Gidam, District Dakshin
Bangal Dantewada Chhattisgarh.
7. Balaram Nag S/o Late Shri Motiram Aged About 47 Years
Occupation Sahayak Shikshak Panchayat Prathmik Shala Matenar
Rautpara, R/o Village Matenar Rautpara, Thana Dantewada District
Dantewada, Chhattisgarh.
8. Mahendra Joshi S/o Late Shri B. D. Joshi Aged About 30 Years
Occupation Sahayak Shikshak Prathmik Shala Bandapara, Pondum
R/o Village Chitalanka, Thana Dantewada District Dantewada,
Chhattisgarh.,
9. Smt. Jamuna Nag W/o Shri Arjun Nag Aged About 30 Years
Occupation Sahayak Shikshak Prathmik Shala Netapur, R/o Village
Chandenar Thana Dantewada District Dantewada, Chhattisgarh.
10. Sarke Goverdhan S/o Late Shri Sarke Araiya Aged About 30
Years Occupation Sahayak Shikshak Prathmik Shala Toplanka
Devadogaripara, R/o Village Chitalanka Thana Dantewada District
Dantewada, Chhattisgarh.
11. Shriram Nag S/o Late Shri Dhaniram Nag Aged About 42
Years Occupation Sahayak Shikshak Prathmik Shala Netapur
Mandvipara, R/o Village Chandenar Thana Dantewada, District
Dantewada, Chhattisgarh.
12. Chandradev Nag S/o Shri Maniram Nag Aged About 30 Years
Occupation Sahayak Shikshak Prathmik Shala Kumharras Patelpara,
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R/o Ward No. 10 Subhash Chandra Bos Ward Dantewada Thana
Dantewada District Dantewada Chhattisgarh.
13. Vijay Kumar Thamas S/o Shri K. V. Thamas Aged About 43
Years Occupation Sahayak Shikshak Kanya Avasiya Vidyalaya
Chitalur Bandapara, R/o Village Patelpara, Kuper Thana Dantewada
District Dantewada, Chhattisgarh.
14. Shankar Raj Maurya S/o Late Shri Sondhar Maurya Aged
About 34 Years Occupation Sahayak Shikshak Prathmik Shala
Jaram R/o Village Jaram Thana Dantewada, District Dantewada,
Chhattisgarh.
15. Smt. Balvati Pandey W/o Late Shri Devlal Pandey Aged About
41 Years Occupation Sahayak Shikshak Navin Prathmik Shala
Sarpanchpara Karli, R/o Village Karli Thana Gidam District
Dantewada, Chhattisgarh.
16. Devlal Pandey S/o Shri Laxaminath Pandey Aged About 43
Years Occupation Sahayak Shikshak Prathmik Shala Gufapara,
Kaurgaon, R/o Village Karli Thana Gidam District Dantewada,
Chhattisgarh.
17. Dheeman Kumar Sana S/o Late Shri N. K. Sana Aged About
40 Years Occupation Sahayak Shikshak Uchchttar Madhyamik Shala
Pondum R/o Village Pondum Thana Dantewada, District Dantewada,
Chhattisgarh.
18. Shriram Baghel S/o Late Shri Sonuram Baghel Aged About 45
Years Occupation Sahayak Shikshak Prathmik Shala Gondpal R/o
Village Pandevar Thana Faraspal District Dantewada, Chhattisgarh.
19. Oneshvar Jhandi S/o Late Shri Laxman Jhandi Aged About 34
Years Occupation Sahayak Shikshak Prathmik Shala Astha Gurukul
Dantewada District Dantewada, Chhattisgarh.
20. Mangalram Mandavi S/o Late Shri Bisra Ram Mandavi Aged
About 37 Years Occupation Sahayak Shikshak Prathmik Shala Pota
Kebin Godre, R/o Village Gadapal Thana Dantewada District
Dantewada, Chhattisgarh.
21. Upendra Kumar Sahu S/o Shri Tiharuram Sahu Aged About 43
Years Occupation Sahayak Shikshak Prathmik Shala Fulnar
Patelpara, R/o Durga Chowk Dantewada, Thana Dantewada District
Dantewada, Chhattisgarh.
22. Smt. Sunnam Pramila S/o Late Shri Laxman Singh Aged About
38 Years Occupation Sahayak Shikshak Shaskiya Kanya Madhyamik
Shala Bacheli R/o Avashiya Parisar Nayapara, Balud Dantewada,
Thana Dantwada District Dantewada, Chhattisgarh., District :
Dantewada, Chhattisgarh
23. Smt. Premlata Tamo W/o Late Shri Budhram, Aged About 41
Years Occupation Sahayak Shikshak Shaskiya Adarsh Kanya
Madhyamik Shala Dantewada R/o Avashiya Parisar Nayapara, Balud
Dantewada, Thana Dantewada, District Dantewada, Chhattisgarh.
24. Kumari Manju Balad S/o Late Shri Laxman Singh Aged About
32 Years Occupation Sahayak Shikshak Prathmik Shala Bande
Kameli Bandepara Bacheli R/o Village Bacheli Thana Bacheli,
District Dantewada, Chhattisgarh.
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25. Navneet Vaidh S/o Late Shri Ramchandra Vaidh Aged About
33 Years Occupation Sahayak Shikshak, Prathmik Shala Toplanka
Kandampara, R/o Village Balud Thana Dantewada District
Dantewada, Chhattisgarh.
26. Santosh Bharti S/o Shri Dhruv Bharti Aged About 35 Years
Occupation Sahayak Shikshak, Prathmik Shala Muskel Guniyapara,
R/o Village Muskel Guniyapara, Thana Dantewada, District
Dantewada, Chhattisgarh.
27. Pardesh Kumar Deshmukh S/o Late Shri Madhoram
Deshmukh Aged About 30 Years Occupation Sahayak Shikshak
Prathmik Shala Teknar Kontipara R/o Village Teknar Thana
Dantewada, District Dantewada, Chhattisgarh.
28. Ramchandran Nayar S/o Late Shri M. A. Nayar, Aged About
31 Years Occupation Sahayak Shikshak Prathmik Shala Pondum
Patelpara, R/o Village Aavrabhata Dantedawa, Thana Dantewada,
District Dantewada, Chhattisgarh.
29. Punitram Netam S/o Shri Mansharam Netam Aged About 35
Years Occupation Sahayak Shikshak Prathmik Shala Ramapara,
Balud Pondum R/o G. M D. Colony Dantewada, Thana Dantewada,
District Dantewada, Chhattisgarh.
30. Vinod Kumar Ganvare S/o Shri Mansingh Ganvare Aged About
34 Years Occupation Sahayak Shikshak Prathmik Shala Katiyarpara
Teknar R/o G. A. D. Colony Dantewada, Thana Dantewada District
Dantewada, Chhattisgarh.
31. Sampat Kumar Yalam S/o Late Shri Yalam Asraiya Aged
About 39 Years Occupation Sahayak Shikshak Prathmik Shala
Katiyarpara, Teknar R/o Village Balpet Thana Dantewada, District
Dantewada, Chhattisgarh.
32. Ramdhar Yadav S/o Shri Chainsingh Aged About 36 Years
Occupation Sahayak Shikshak Prathmik Shala Nelbhatti Metapal R/o
Village Metapal Thana Dantewada, District Dantewada,
Chhattisgarh.
33. Kishor Kumar Mandavi S/o Shri B. Andharam Aged About 37
Years Occupation Sahayak Shikshak Balak Ashram Surnar R/o
Village Surnar Thana Katekalyan District Dantewada, Chhattisgarh.
34. Aashif Khan S/o Shri Mujmmil Khan Aged About 35 Years
Occupation Sahayak Shikshak Prathmik Shala Toplanka
Kandampara, R/o Village Toplanka Kandampara, Thana Dantewada,
District Dantewada, Chhattisgarh.
---- Petitioners
Versus
1. State Of Chhattisgarh Through The Secretary School Shiksha
Vibhag, Mantralaya, Mahanadi Bhawan Naya Raipur, Chhattisgarh.
2. Secretary Panchayat Gramin Vikas And Shram Vibhag Mantralaya,
Naya Raipur, Chhattisgarh.
3. Zila Shiksha Adhikari, Dantewada, District Dakshin Bangal
Dandewada Chhattisgarh.
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4. Mukhya Karayapalan Adhikari, Janpad Panchayat Dantewada
District Dakshin Bangal Dantewada, Chhattisgarh.
---- Respondents
For petitioners : Shri Abdul Wahab Khan, Advocate. For State : Ms. Anshuman Shrivastav, P.L. Hon'ble Shri Justice P. Sam Koshy Order on Board 07/02/2019
1. The limited grievance of the petitioners is that they are entitled for the benefit of Kramonnati on completing 10 years of service which they have completed but they have not been given the same till date.
2. Given the limited grievance raised, let both the petitioners make detailed representation in this regard to respondents 3 & 4 who in turn shall scrutinize the same and pass a suitable order in accordance with the rules governing the field of Kramonnati. It is expected that an appropriate order shall be passed within a period of 4 months from the date of receipt of representation of the petitioners.
3. With the aforesaid observation, writ petition stands disposed of.
Sd/-
(P. Sam Koshy) JUDGE Jyoti