Bombay High Court
Akhil Bhartiya Mahatma Phule Samta ... vs Babulala Sataji Jadeja And Ors on 10 March, 2023
Author: R. N. Laddha
Bench: G.S.Kulkarni, R. N. Laddha
37-wp-3519-2010-group.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO.3519 OF 2010
Shri Popatbhai H. Shah & Others .. Petitioners.
v/s.
State of Maharashtra & Others .. Respondents.
WITH WRIT PETITION NO.3090 OF 2010 Shri BabulalaS. Jadeja & Others .. Petitioners.
v/s.
State of Maharashtra & Others .. Respondents.
WITH INTERIM APPLICATION NO.2096 OF 2023 IN WRIT PETITION NO.3090 OF 2010 Akhil Bhartiya Mahatma Phule Samta Parishad .. Applicant In the matter between Babulala S. Jadeja & Others .. Petitioners.
v/s.
State of Maharashtra & Others .. Respondents.
AND CIVIL APPLICATION NO.356 OF 2013 IN WRIT PETITION NO.3090 OF 2010 Shri Arvind H.Gada & Others .. Applicants.
In the matter between Shri Babulal S. Jadega & Others .. Petitioners.
v/s.
State of Maharashtra & Others ` .. Respondents.
S.R.JOSHI 1 of 2 ::: Uploaded on - 14/03/2023 ::: Downloaded on - 14/03/2023 23:20:09 ::: 37-wp-3519-2010-group.doc None for the Petitioners in all the matters. Dr. Birendra Saraf, Advocate General with Mr. P. P. Kakade, G.P. with Ms. M. P. Thakur, AGP, for Respondent Nos. 1 & 6-State in all the matters. Mr. A. A. Kumbhakoni, Sr. Advocate i/b. Mr. Abhijit P. Kulkarni with Ms. Sweta Shah, Aditya Mahadik, Krushna Jaybhay, for PMC. Ms. Nisha Chavan, Chief Law Officer, PMC present.
CORAM: G.S.KULKARNI & R. N. LADDHA JJ.
DATED : 10th MARCH , 2023. P.C:-
Not on board. Upon mentioning, taken on board. Stand over to 24th March, 2023 (HOB).
(R. N. LADDHA J.) (G. S. KULKARNI,J.)
S.R.JOSHI 2 of 2
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