Section 2(1)(Liv) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(Liv)"Quarry" means any area declared as such by the Director or Officer Incharge as authorized by the Government in this behalf ;

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