Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act] State of Bihar - Subsection Section 91(2)(c) in The Bihar Value Added Tax Act, 2005 (c)any reduction in the sale price or purchase price receivable or payable by any dealer.