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Allahabad High Court

Pankaj Kumar Srivastava And 6 Others vs High Court Of Judicature At Allahabad ... on 15 February, 2023

Author: Jaspreet Singh

Bench: Jaspreet Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 21869 of 2022
 

 
Petitioner :- Pankaj Kumar Srivastava And 6 Others
 
Respondent :- High Court Of Judicature At Allahabad And 2 Others
 
Counsel for Petitioner :- J.B. Singh,Vijay Kumar
 
Counsel for Respondent :- C.S.C.,Ashish Mishra
 

 
Hon'ble Jaspreet Singh,J.
 

Heard Shri Vijay Kumar, learned counsel for the petitioner and Shri Chandan Sharma, learned counsel for the respondent.

Learned counsel for the parties have submitted that in pursuance of the order passed by the Court dated 31.01.2023, the earlier order dated 04.02.2023 has been recalled.

In view of the aforesaid, nothing survives in the petition. It is, according, dismissed.

Order Date :- 15.2.2023 ank