Allahabad High Court
Pankaj Kumar Srivastava And 6 Others vs High Court Of Judicature At Allahabad ... on 15 February, 2023
Author: Jaspreet Singh
Bench: Jaspreet Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 21869 of 2022 Petitioner :- Pankaj Kumar Srivastava And 6 Others Respondent :- High Court Of Judicature At Allahabad And 2 Others Counsel for Petitioner :- J.B. Singh,Vijay Kumar Counsel for Respondent :- C.S.C.,Ashish Mishra Hon'ble Jaspreet Singh,J.
Heard Shri Vijay Kumar, learned counsel for the petitioner and Shri Chandan Sharma, learned counsel for the respondent.
Learned counsel for the parties have submitted that in pursuance of the order passed by the Court dated 31.01.2023, the earlier order dated 04.02.2023 has been recalled.
In view of the aforesaid, nothing survives in the petition. It is, according, dismissed.
Order Date :- 15.2.2023 ank