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[Cites 0, Cited by 0] [Section 658] [Entire Act]

Bengal Presidency - Subsection

Section 658(d) in Police Regulations, Bengal , 1943

(d)There shall be in each Range a cadre for Sub-Inspectors, in all branches of the District and Railway Police, serving in the districts within it: this cadre will be shown in a gradation list which shall be printed in April each year and maintained up to date in the office of the Deputy Inspector-General.