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[Cites 0, Cited by 0] [Section 19(7)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(7)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)to obtain a written statement of such estimate under sub-rule (5) on demand at any point of time without any delay; and