Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 1 in The Tolls on Roads and Bridges Act, 1875 1. Repeal of Act VIII of 1851. - [Act VIII of 1851] [The Indian Tolls Act, 1851, Central Acts.] is hereby repealed insofar as it affects the Presidency of Bombay.
