Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 8A in The Orissa Timber and Other Forest Produce Transit Rules, 1980

8A. [ Depot permit. [Inserted vide SRO No. 420/2006 dated 1.7.2006 OGE No. 941 dated 3.7.2006.]

- The Divisional Forest Officer may from time to time notify the places other than rail heads, river banks, saw mills and factory premises wherefrom owners having depots of timber and firewood billets bearing Forest Department hammer mark and bamboo, may remove such materials by using depot permits issued previously by or with the permission of the Divisional Forest Officer.]