Delhi High Court - Orders
Gaon Sabha Village Mandoli & Anr vs Nand Kishore & Ors on 16 January, 2019
Author: Anu Malhotra
Bench: Anu Malhotra
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 260/2016
GAON SABHA VILLAGE MANDOLI & ANR
..... Appellant
Through: Mr. Santosh Kr. Tripathi, ASC for
GNCTD with Mr. Rishab Ostwal &
Mr. Shashank Tiwari, Advocates.
versus
NAND KISHORE & ORS
..... Respondent
Through: Mr. Satish Kumar Verma, Advocate.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 16.01.2019 At request, the matter be re-notified for 04.04.2019.
ANU MALHOTRA, J JANUARY 16, 2019/NC