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[Cites 1, Cited by 0]

Madras High Court

N.Karthikeyan vs The Joint Director on 7 December, 2023

Author: S.M.Subramaniam

Bench: S.M.Subramaniam

                                                                              W.P.(MD)No.918 of 2019


                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 07.12.2023

                                                     CORAM:

                              THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
                                                      AND
                          THE HONOURABLE MR.JUSTICE V.LAKSHMINARAYANAN

                                            W.P.(MD)No.918 of 2019
                                        and W.M.P.(MD) No.7666 of 2021

                N.Karthikeyan                                                       ... Petitioner

                                                       Vs.

                The Joint Director,
                Craftsmen Training,
                Directorate of Employment and Training,
                Guindy,
                Chennai – 600 032.                                                 ...Respondent

                PRAYER: Petition filed under Article 226 of the Constitution of India, praying
                to issue a Writ of Mandamus, to direct the respondent i.e., the Joint Director
                (Craftsmen Training), Directorate of Employment and Training, Chennai to pass
                appropriate orders on the petitioner's representation dated 15.12.2018 regarding
                his appointment as Junior Training Officer as per the Selection List already
                communicated within a specified time frame.


                                    For Petitioner    : Mr. S.Visvalingam


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https://www.mhc.tn.gov.in/judis
                                                                                      W.P.(MD)No.918 of 2019


                                          For Respondent     : Mr.Veera Kathiravan,
                                                               Additional Advocate General,
                                                               Assisted by Mr.S.Kameswaran
                                                               Government Advocate

                                                           ORDER

(Order of the Court was made by S.M.SUBRAMANIAM, J.) The Writ of Mandamus has been filed to direct the respondent to pass appropriate orders on the petitioner’s representation dated 15.12.2018 regarding the appointment of the petitioner as Junior Training Officer as per the selection list.

2. The process of selection has already been concluded and the learned Additional Advocate General has fairly admitted that the case of the petitioner ought to have been considered under the BC General category. Though the petitioner was considered under BC (Priority) category, he secured more marks than the BC (General) category and therefore, his case is to be considered under the BC (General) category. In view of the fact that the petitioner has scored 77 marks, he is eligible for selection and appointment.

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https://www.mhc.tn.gov.in/judis W.P.(MD)No.918 of 2019

3. In view of the submission made by the learned Additional Additional Advocate General appearing on behalf of the respondent, the respondent is directed to select and appoint the petitioner to the post of Junior Training Officer prospectively. The petitioner is eligible to get all the service benefits prospectively from the date of appointment, including the monitory benefits.

4. The Writ Petition Stands disposed of with the above directions. No costs. Consequently, connected Writ Miscellaneous Petition is closed.





                                                                   (S.M.S., J.) & (V.L.N., J.)
                                                                              07.12.2023
                NCC           : Yes / No
                Index         : Yes / No
                SJ

                To

                The Joint Director,
                Craftsmen Training,

Directorate of Employment and Training, Guindy, Chennai – 600 032.

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https://www.mhc.tn.gov.in/judis W.P.(MD)No.918 of 2019 S.M.SUBRAMANIAM, J.

AND V.LAKSHMINARAYANAN, J.

SJ W.P.(MD)No.918 of 2019 07.12.2023 4/4 https://www.mhc.tn.gov.in/judis