Madhya Pradesh High Court
Suraj Parwani vs Govt. Holkar Science College on 31 January, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 The High Court Of Madhya Pradesh WP No. 15891 of 2021 (SURAJ PARWANI Vs GOVT. HOLKAR SCIENCE COLLEGE AND OTHERS) Indore, Dated : 31-01-2022 Heard through Video Conferencing.
Shri. Vaibhav Jain, learned counsel for the Petitioner. Ms.Geetanjali Chourasia, learned PL for State. List on 4/2/2022.
(VIJAY KUMAR SHUKLA) JUDGE vm Signature Not Verified VerifiedDigitally Digitally signed by SAN VARGHESE MATHEW Date: 2022.01.31 17:23:05 IST