Section 23 in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
23. Manner of maintenance of records of street vendors by Town Vending Committee.
- Every Town Vending Committee shall maintain up to date records as prescribed in the Scheme framed under sub-section (1) of section 38 of the Act, in electronic form or manually or in both forms as may be decided by the local authority.
