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State of Tamilnadu - Section

Section 3V in Tamil Nadu District Municipalities Act, 1920

3V. Election of members to town panchayat.

- The members of town panchayat referred to in sub-section (1) of section 3-Q shall be elected in such manner as may be prescribed:Provided that no person shall be eligible to be elected under this Act as a member of more than one town panchayat.