Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(xvi) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(xvi)to supply promptly such information, returns, reports and other materials as may be required by the University;