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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1) in The U.P. State Council Of Higher Education Act, 1995

(1)The functions of the Council shall be to co-ordinate and determine standards in Universities and Colleges in accordance with the guidelines issued by the University Grants Commission from time to time.