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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(5)(i) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(i)a competent person shall remain in attendance during all the operations connected with the transfer and ensure that all the requirements of these rules are complied with;