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Supreme Court - Daily Orders

Sanjay Kumar Jain vs The State Of Jharkhand on 13 August, 2018

Bench: Kurian Joseph, Sanjay Kishan Kaul

     ITEM NO.44                               COURT NO.4                  SECTION II-A

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 26342/2018

     (Arising out of impugned final judgment and order dated 09-04-2018
     in CRMP No. 1238/2015 passed by the High Court Of Patna At Ranchi)

     SANJAY KUMAR JAIN                                                     Petitioner(s)

                                                     VERSUS

     THE STATE OF JHARKHAND & ORS.                                         Respondent(s)

     (IA No.109365/2018-CONDONATION OF DELAY IN FILING and IA
     No.110394/2018-EXEMPTION FROM FILING O.T. and IA No.110393/2018-
     PERMISSION TO FILE ADDITIONAL DOCUMENTS )


     Date : 13-08-2018 This petition was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL


     For Petitioner(s)                 Ms.   Anjana Prakash,Sr.Adv.
                                       Mr.   Rohit Kumar Singh,Adv.
                                       Mr.   Rajat Kapoor,Adv.
                                       Mr.   Neeraj Shekhar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petition is dismissed, without prejudice to the liberty available to the petitioner under law to take recourse to appropriate remedy.

Pending application(s), if any, shall stand disposed of.

Signature Not Verified

(NARENDRA PRASAD) Digitally signed by (RENU DIWAN) NARENDRA PRASAD COURT MASTER Date: 2018.08.14 18:07:17 IST ASSISTANT REGISTRAR Reason: