Supreme Court - Daily Orders
Sanjay Kumar Jain vs The State Of Jharkhand on 13 August, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NO.44 COURT NO.4 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 26342/2018
(Arising out of impugned final judgment and order dated 09-04-2018
in CRMP No. 1238/2015 passed by the High Court Of Patna At Ranchi)
SANJAY KUMAR JAIN Petitioner(s)
VERSUS
THE STATE OF JHARKHAND & ORS. Respondent(s)
(IA No.109365/2018-CONDONATION OF DELAY IN FILING and IA
No.110394/2018-EXEMPTION FROM FILING O.T. and IA No.110393/2018-
PERMISSION TO FILE ADDITIONAL DOCUMENTS )
Date : 13-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Ms. Anjana Prakash,Sr.Adv.
Mr. Rohit Kumar Singh,Adv.
Mr. Rajat Kapoor,Adv.
Mr. Neeraj Shekhar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed, without prejudice to the liberty available to the petitioner under law to take recourse to appropriate remedy.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified(NARENDRA PRASAD) Digitally signed by (RENU DIWAN) NARENDRA PRASAD COURT MASTER Date: 2018.08.14 18:07:17 IST ASSISTANT REGISTRAR Reason: