Section 4(35) in The Hemchandracharya North Gujarat University Act, 1986

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State of Gujarat - Subsection

Section 4(35) in The Hemchandracharya North Gujarat University Act, 1986

(35)to institute and manage-

(a)Printing and publication Department,

(b)University Extension Boards,

(c)Information Bureau, and

(d)Employment Bureau;