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State of Tamilnadu - Section

Section 84 in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

84. Amendment of Central Act III of 1873.

- In the [Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969 as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Civil Courts Act, 1873 (Central Act III of 1873), section 14 shall be omitted.