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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(2) in Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982

(2)Words and expressions used but not defined in these rules shall have the meaning assigned to them in the Haryana Municipal Act, 1973 and the Punjab Civil Service Rules, Volumes I and II, as applicable to the State of Haryana.