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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(2) in The Chhatrapati Shivaji Maharaj University, Panvel, Act, 2018

(2)The Board of Examination shall consist of following members namely :-
(a) the Vice-Chancellor Chairperson;
(b) Professor of each subject Member;
(c) one evaluation expert, co-opted by the Board ofExaminations Member;
(d) the Controller of Examinations Member-Secretary.