Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act] State of Madhya Pradesh - Subsection Section 9(3)(a) in M.P. Rights of Persons with Disabilities Rules, 2017 (a)Facility and amenity to be provided to the persons with disabilities which may enable them to effectively discharge their duties in the establishment;