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State of Andhra Pradesh - Section

Section 7 in Visakhapatnam Port Trust (Bunkering of ocean going Vessels) Regulations, 2006

7. Interpretation.

- If any question or doubt arises as to the interpretation of these regulations, the same shall be decided by the Board.Annexure -IDraft Application for BunkeringFrom The AgentM/s.............ToThe Deputy Conservator,Visakhapatnam Port Trust.Sir,Sub:- Application for bunkering for the vessel M.V./M.T.............Scheduled to be berthed at...........on..................Permission is requested to take bunker,
(a)Heavy Oil.......Tons
(b)Diesel Oil........Tons
(c)Lub. Oil..........Ltrs.
From...............................(name of the bunker barge/oil wharf/jetty/name of the owner or operator of the tanker).I hereby declare that all the conditions of VPT bunkering regulations will be complied with during bunkering operations and also any other precautions required by ISM Code and the ordinary practice of seamanship during bunkering will be taken to avoid oil pollution or any other accident. In the event of any oil pollution or damage, I agree (on behalf of ocean going vessel) to pay the necessary fine/cleaning charges or the cost of any other incidental damage to the port property.Annexure - IIDraft Permission LetterNo. DC/N/BunkersDatedFromThe Deputy Conservator.Visakhapatnam Port Trust.To..........................................................Sir,Sub:- Permission for bunkering - Reg.Ref:- Your letter..................Permission is hereby accorded for transhipment of bunker oil from:
(a)Bunker vessel m.v/m.t................to your vessel m.v./m.t...............
(b)Road tankers .................. to your vessel m.v./m.t...............
(c)Oil wharf/Jetty to your vessel m.v./ m.t..........
Subject to compliance of the conditions as laid down in our VPE (Bunkering) Regulations.Deputy ConservatorCopy to: The Traffic Manager/VPT.Copy to: The Commandant, CISF/VPT.Annexure - IIIChecklist Sea - Going VesselName of MasterPlace:Name of Sea-Going VesselBerth:Name of Bunker Vessel:
Starting time ofbunkering: ...........Hrs Date: