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State of Tamilnadu - Section

Section 34 in Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes

34.

Compulsory Rotatory Resident Internship (CRRI) Training: By the time only 6 months period is left for the final M.B.B.S. students to take up the final M.B.B.S. examination, the management of the medical college shall apply to the University for affiliation of Compulsory Rotatory Resident Internship Training Programme. Before applying so, the following facilities and departments with the staff members stipulated herein shall have to be provided by the management of the medical college. The details regarding these provisions shall be furnished in the application for affiliation: -
(i)teaching hospitals;
(ii)rural centres or the primary health centres with suitable staff and equipments;
(iii)quarters exclusively for internees with all facilities for boarding and lodging at the teaching hospital;
(iv)accommodation for about 100 men and women candidates who are to be posted in Medical, Surgical and Obstetrics and Gynaecology wards;
(v)Telephone paging facilities in internees quarters;
(vi)Accommodation with all facilities for 25 men and women students and staff at the rural centre or centres and the rural centres are well in position with the following staff and facilities: -
  Name of the Post No.
  (1) (2)
1. Medical Officer or Health-cum-Assistant Professor One
2. Lady Medical Officer One
3. Medical Social Worker Two (One male & one female)
4. Public Health Nurse One
5. Health Inspectors Two
6. Health Educator One
7. Technicians Two
8. Peon One
9. Van Driver One
10. Store Keeper One
11. Record Clerk One
The centre shall be suitably equipped for carrying out the Community Health Services and training the Compulsory Rotatory Resident Internship Trainees.
(vii)The following facilities shall also be provided in the teaching hospital: -
(a)Workshop and electric sections;
(b)Canteen;
(c)Laundry;
(d)Auditorium;
(e)Documentation room for maintaining documents of all sections like drugs, details about poisoning cases, operation cases, causes of deaths and details of all cases; and
(f)Transport facilities in college and hospital With 2 vans for students, 6 Ambulances, 2 Mortuary Vans and 2 pick-up vans.