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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Meghalaya - Subsection

Section 23(1)(ii) in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

(ii)which is likely to embarrass the relations between the Central Government and the District Council or the Central Government and any State Government or the State Government and the District Council.