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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(e) in U.P. Technical University Act, 2000

(e)"Principal" means the head of the college, by whatever name called, and includes where there is no Principal, a person for the time being duly appointed, to act as principal and in the absence of the Principal or the acting Principal, the vice principal duly appointed as such;