Madhya Pradesh High Court
Mr. Carnet Elias Fernandes vs Swuperintendent Of Police on 14 March, 2016
WP-11671-2015 (MR. CARNE T ELIAS FERNANDES Vs SWUPERINTENDENT OF POLICE) 14-03-2016 Smt Shobha Menon, Senior Advocate with Ms Ankita Khare, counsel for the petitioners. Shri Shroti, PL for the respondent/State.
Shri A.D.Mishra, counsel for respondent No.3. As jointly prayed, list on 1.4.2016. (SUJOY PAUL) JUDGE