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Madhya Pradesh High Court

Mr. Carnet Elias Fernandes vs Swuperintendent Of Police on 14 March, 2016

WP-11671-2015

(MR. CARNE T ELIAS FERNANDES Vs SWUPERINTENDENT OF POLICE)

14-03-2016

Smt Shobha Menon, Senior Advocate with Ms Ankita Khare,
counsel for the petitioners.

Shri Shroti, PL for the respondent/State.

Shri A.D.Mishra, counsel for respondent No.3. As jointly prayed, list on 1.4.2016. (SUJOY PAUL) JUDGE