Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 94] [Entire Act] State of Karnataka - Subsection Section 94(2) in Karnataka Education Act, 1983 (2)The provisions of sections 4 and 5 of the Limitation Act, 1963 shall be applicable to such an appeal.
