Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3B(x) in Jammu and Kashmir Panchayati Raj Act, 1989

(x)to undertake social audit of all works implemented in the area and award completion certificate for such works ;