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State of Odisha - Section

Section 45 in Orissa State Financial Corporation General Regulations, 1957

45. Instruments evidencing security to be in the prescribed form.

- Instruments evidencing the security to be taken for accommodation given by the corporation under Regulation 44 shall where the Executive Committee has prescribed a form, any material alternation shall be made in the form so prescribed without the approval of the Executive instruments in respect of which the Executive Committee is not prescribed any form shall require the approval of the Executive Committee in each case.