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[Cites 0, Cited by 0] [Section 382(1)] [Section 382] [Entire Act]

State of Telangana - Subsection

Section 382(1)(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)to rebuild such building or to take down such building to an extent exceeding one-half thereof above the ground level such half to be measured in cubic feet; or