Section 47 in Management and Working of the Forests
47. Extent of powers of sanction given in Articles 69 and 70, F. D. Code, 7th Edn.
- It must be distinctly understood that the power of sanction given in Articles 69 and 70, F. D. Code, 7th Edition, must be exercised within Budget limits; that is, no expenditure must be incurred under any Budget head if the provision made under such head by competent authority is not sufficient to cover the outlay.
