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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in Rajasthan Go-Seva Ayog Act, 1995

(1)The members including chairman and vice chairman of the commission shall hold office for a period of three years from the date of first meeting of the commission and shall vacate office on the expiry of the term of three years and the retiring members shall be eligible for fresh nomination if it is so desired by the State Government.