Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 16 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959 16. Latrines to conform to public health requirements. - Latrines, other than those connected with an efficient water-borne sewage system, shall comply with the requirements of the public health authority.
