- In these Rules, unless otherwise requires in the subject or context:-(i)"Government" means the State Government of Bihar;(ii)"Department" means Health Department;(iii)"Commission" means Bihar Staff Selection Commission;(iv)"Appointing Authority" means Civil Surgeon-cum-Chief Medical Officer;(v)"Cadre" means Bihar Dresser Cadre; and(vi)"Appendix" means appendix appended to these Rules.
