Calcutta High Court - Jalpaiguri
Alipurduar B.Ed. Training College vs Ms. Deepti Swaroop & Anr on 21 November, 2025
JPD 1 21.11.2025
Court No.17 Susanta/ Samar CALCUTTA HIGH COURT IN THE CIRCUIT BENCH AT JALPAIGURI SPECIAL CIVIL JURISDICTION CPAN 79 of 2022 In MAT 60 of 2022 Alipurduar B.Ed. Training College Vs. Ms. Deepti Swaroop & Anr.
Mr. Joyjit Choudhury Mr. S. Majumder Mr. Ajay Singhal Mr. Aditya Mondal ... for the Applicant. Ms. Asha G. Ghutghutia ... for the NCTE.
The connected contempt applications (CPAN 53 of 2022 and CPAN 74 of 2023) have not been listed; let those applications be listed along with present one on November 28, 2025 as 'Time Fixed Matter'.
Parties to act on the server copy of this order duly downloaded from the official website of the Court.
(Prasenjit Biswas, J.) (Biswajit Basu, J.)