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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh "Integrated Common Entrance Test" for admission into MBA and MCA Professional Courses 2003

1. Short title, Applicability and Commencement.

- (i) These rules may be called the Andhra Pradesh "Integrated Common Entrance Test" for admission into MBA and MCA Professional Courses 2003.
(ii)They shall apply to all Post Graduate Professional Courses in MBA and MCA.
(iii)They shall come into force with immediate effect.