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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Himachal Pradesh - Subsection

Section 83(2)(f) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(f)the powers and duties to be exercised and discharged by the Managing Director of the Board under section 12 (iii);