Madhya Pradesh High Court
Piyush Jain vs The State Of Madhya Pradesh on 6 January, 2020
Author: Anand Pathak
Bench: Anand Pathak
1 CRR-6139-2019 The High Court Of Madhya Pradesh CRR-6139-2019 (PIYUSH JAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Gwalior, Dated : 06-01-2020 List alongwith MCRC.No.51760/2019.
(ANAND PATHAK) JUDGE Ashish* ASHISH CHAURASIA 2020.01.07 10:26:29 +05'30'