Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Piyush Jain vs The State Of Madhya Pradesh on 6 January, 2020

Author: Anand Pathak

Bench: Anand Pathak

1 CRR-6139-2019 The High Court Of Madhya Pradesh CRR-6139-2019 (PIYUSH JAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Gwalior, Dated : 06-01-2020 List alongwith MCRC.No.51760/2019.

(ANAND PATHAK) JUDGE Ashish* ASHISH CHAURASIA 2020.01.07 10:26:29 +05'30'