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Jharkhand High Court

Deo Naresh Das vs State Of Jharkhand & Ors on 23 November, 2012

Author: Alok Singh

Bench: Alok Singh

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       W. P. (S) No. 3314 of 2009
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                  Deo Naresh Das                        ...     ...      Petitioner
                                           Versus
                  State of Jharkhand & others           ...     ...      Respondents
                                    ---


                  CORAM        : HON'BLE MR. JUSTICE ALOK SINGH
                                     ---
                  For the Petitioner     : Mr. R. M. Singh, Advocate
                  For the Respondents    : Mr. Abir Chatterjee, J.C. to Sr.S.C. I

                                     ---

6/23.11.2012

Counter affidavit has been filed.

Admitted for final hearing. Meanwhile, no recovery shall be effected pursuant to the impugned order, annexure no. 3.

(Alok Singh, J.) R. Shekhar Cp 2