Himachal Pradesh High Court
Nand Lal & Anr. vs . Hukum Chand (Deceased) on 1 November, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Nand Lal & Anr. Vs. Hukum Chand (deceased) through LR RSA No. 294/2019 .
01.11.2023 Present: Mr. Romesh Verma, Senior Advocate with Mr. Hitesh Thakur, Advocate, for the appellants.
Mr. Anand Sharma, Senior Advocate with Mr. Karan Sharma, Advocate, for the of respondent.
CMP No. 14854/2023 By way of instant application filed under Order rt 22, Rule 10-A of CPC, the applicant has brought on record the factum of death of the sole respondent, late Smt. Kamla Devi, who expired on 09.05.2023.
Since the factum of death of sole respondent late Smt. Kamla Devi, has come on record, the application stands disposed of.
RSA No. 294/2019Learned counsel for the appellants prays for an adjournment.
As prayed, list on 5th December, 2023.
( Sushil Kukreja ) Judge 1st November, 2023 (raman) ::: Downloaded on - 01/11/2023 20:36:17 :::CIS